Bombay High Court
Pt Bank Maybank Indonesia Tbk Through ... vs Usher Agro Ltd. And Ors on 3 January, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
APPLN FOR LEAVE TO APPEAL(PVT.) NO. 94 OF 2022
Pt Bank Maybank Indonesia Tbk Through ....APPELLANT
Akshat Bamorya
V/S
Usher Agro Ltd. And Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 3rd January, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 13/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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