Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Pt Bank Maybank Indonesia Tbk Through ... vs Usher Agro Ltd. And Ors on 3 January, 2024

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                                Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

 APPLN FOR LEAVE TO APPEAL(PVT.) NO. 94 OF 2022

 Pt Bank Maybank Indonesia Tbk Through                  ....APPELLANT
 Akshat Bamorya
            V/S
 Usher Agro Ltd. And Ors                              ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 3rd January, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 13/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 05/01/2024 ::: Downloaded on - 05/01/2024 23:08:59 :::