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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(1) in Conduct of Elections Rules, 1961

(1)The presiding officer shall then deliver or cause to be delivered to the returning officer at such place as the returning officer may direct-
(a)the ballot boxes or, as the case may be, the bags or covers referred to in rule 44;
(b)the ballot paper account;
(c)the sealed packets referred to in rule 46; and
(d)all other papers used at the poll.