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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(3) in The Nathdwara Temple Rules, 1973

(3)Sanction of an authority to an expenditure becomes operative as soon as funds are allocated to meet it and remains in operation for the year or for a specific period if any, subject to provision of funds from year to year, if the term exceed one year in any particular case.