Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Bombay Presidency - Section Section 3 in The Bombay Municipal (Extension of limits) Act, 1950 3. to 34. [The amendments made by sections 3-34 (both inclusive) have been incorporated in the City of Bombay Municipal Act, 1888 (Bombay III of 1888)].
