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Orissa High Court

Chintan Joshi vs Niranjan Behera .... Opposite Parties on 28 March, 2023

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                            CRLMC NO.2940 OF 2022

            Chintan Joshi                              ....       Petitioner

                                                     Mr. D. Panda,
                                                     Advocate


                                          -versus-
             Niranjan Behera                           ....     Opposite Parties

                                                     Mr. Gopal Agrawal,
                                                     Advocate


                       CORAM:

                                 JUSTICE SASHIKANTA MISHRA
                                         ORDER

28.3.2023.

Order No.

03. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

4. Urgent certified copy of this order be granted on proper application.



                                                         (Sashikanta Mishra)
       AKB                                                      Judge



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