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State of Madhya Pradesh - Section

Section 136 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

136. Promotion and management of companies.

- No member of the service or officer or servant of a Market Committee shall, except with the previous sanction of the Market Committee and the Appointing Authority take part in the registration, promotion or management of any bank or company other than a co-operative society or hold office or serve in any co-operative society