Section 58(8)(a) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.
(a)section 59 shall stand repealed and thereupon the West Bengal State University (Barasat, North 24-Parganas) Council referred in sub-section (1) of the said section, and all bodies and all committees constituted by the said Council, shall stand dissolved;