Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] State of Jammu-Kashmir - Section Section 23 in Jammu and Kashmir Reservation Act, 2004 23. Framing of rules. - The Government may make rules to give effect to the provisions of the Act.
