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[Cites 0, Cited by 0] [Section 257C(1)] [Section 257C] [Entire Act]

State of Tamilnadu - Subsection

Section 257C(1)(c) in Chennai City Municipal Corporation Act, 1919

(c)the means of lighting, common water supply, bathing arrangement (if any) and common privy accommodation to be provided for the use of the tenants;