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State of Odisha - Section

Section 20 in The Orissa Kendu Leaves (Control of Trade) Act, 1961

20. Power to remove Doubts and Difficulties.

- If any doubt or difficulty arises in giving effect to the provisions of this Act, the Government may, as occasion may require, by order do anything not inconsistent with the provisions of this Act or the Rules made thereunder which appears to them necessary for purpose of removing the doubt or difficulty.