Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 367] [Section 11] [Entire Act] Union of India - Subsection Section 11(iv) in The Protection of Children from Sexual Offences Act, 2012 (iv)repeatedly or constantly follows or watches or contacts a child either directly or through electronic, digital or any other means; or
