Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] Dadra And Nagar Haveli - Subsection Section 60(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (2)The Officer appointed by the Administrator shall preside over at such meeting, but not have the right to vote.
