Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Chattisgarh - Subsection Section 129(2) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993 (2)The Audit Organization shall consist of such officers and servants, to be appointed by the State Government, as the State Government may deem fit from time to time.
