Karnataka High Court
Mr. Keerti N C vs State Of Karnataka on 31 March, 2023
Author: V Srishananda
Bench: V Srishananda
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CRL.P No. 10677 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 31ST DAY OF MARCH, 2023
BEFORE
THE HON'BLE MR JUSTICE V SRISHANANDA
CRIMINAL PETITION NO. 10677 OF 2022
BETWEEN:
MR. KEERTI N C,
S/O MR. CHANDRASHEKHARA,
AGED ABOUT 30 YEARS,
RESIDENT OF NEGILONI,
RAVE VILLAGE, NAGARA HOBLI,
HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT - 577 425.
...PETITIONER
(BY SRI. I S PRAMOD CHANDRA, ADVOCATE)
AND:
Digitally
signed by
SUDHA S STATE OF KARNATAKA,
Location: BY NAGARA POLICE STATION,
High Court
of Karnataka SHIVAMOGGA DISTRICT,
REPRESENTED THROUGH
THE STATE PUBLIC PROSECUTOR,
HIGH COURT BUILDING,
DR. AMBEDKAR VEEDHI,
BANGALORE - 576 001.
...RESPONDENT
(BY SRI. VINAYAKA V S, HCGP)
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CRL.P No. 10677 of 2022
THIS CRL.P IS FILED U/S.439 OF CR.P.C PRAYING TO
ENLARGE THE PETITIONER ON BAIL IN CR.NO.73/2022 OF
NAGARA P.S., SHIVAMOGGA DISTRICT FOR THE OFFENCE
P/U/S 304A, 201 R/W 34 OF IPC AND SEC.3, 25, 20, 27(2) OF
INDIAN ARMS ACT AND SEC.9,51 OF WILD LIFE PROTECTION
ACT PENDING ON THE FILE OF THE PRL. CIVIL JUDGE (Jr.Dn)
AND JMFC, HOSANAGARA AND ETC.,
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioner has filed a memo seeking withdrawal of the petition. The memo reads as under:
"It is submitted that the petitioner in the above case has filed the present petition seeking bail under Sec.439 Cr.P.C. but it appears that the petitioner got released on default bail under Sec.167 Cr.P.C. As such, the present petition does not survive for consideration and thus, the same may have to be dismissed as having become infructuous.
Wherefore, it is prayed that this Hon'ble Court be pleased to dismiss the above petition as 'not pressed/having become infructuous', in the interest of justice and equity."-3- CRL.P No. 10677 of 2022
In view of the memo filed, the Criminal Petition is dismissed as having become infructuous.
Sd/-
JUDGE VBS List No.: 1 Sl No.: 37 CT: BHK