Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Rajasthan - Subsection Section 63(5) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011 (5)The inspection shall be carried out at least once in every three months.
