Delhi High Court - Orders
Ajay Bhutani vs Seetangeli Bhutani on 2 August, 2022
Author: Sachin Datta
Bench: Sachin Datta
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 447/2019
AJAY BHUTANI ..... Petitioner
Through: None.
versus
SEETANGELI BHUTANI ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 02.08.2022 No time left. List on 13.02.2023.
SACHIN DATTA, J AUGUST 2, 2022/ssc Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:06.08.2022 16:08:38