Section 17(3) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981
(3)Any person required to produce any register, record of wages or notice or to give any information under sub-section (2) shall be bound to do so:Provided that no such person shall be required under this section to answer any question or to make any statement tending to incriminate himself.
