Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Karnataka High Court

Smt N Leelavathi vs The Accountant General on 21 March, 2012

Author: H N Nagamohan Das

Bench: H N Nagamohan Das

 

5

iii) The respondents to consider the claim,

petitioner for family pension without' : V' on marriage certificate.

DKB    .