Supreme Court - Daily Orders
Sameer Rajendra Deshmukh vs The State Of Maharashtra on 22 May, 2019
Bench: Arun Mishra, M.R. Shah
ITEM NO.819 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) Diary No(s). 19289/2019
SAMEER RAJENDRA DESHMUKH & ORS. Petitioner(s)
VERSUS
THE STATE OF MAHARASHTRA & ORS. Respondent(s)
Date : 22-05-2019 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
(VACATION BENCH)
For Petitioner(s) Mr. Chandra Prakash,Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List on 24.05.2019.
(NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2019.05.23 14:03:43 IST Reason: