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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(c) in Himachal Pradesh Micro and Small Enterprises Facilitation Council Rules, 2018

(c)"Council" means the Himachal Pradesh Micro and Small Enterprises Facilitation Council, established by the Government under section 20 of the Act;