Section 50(2)(b) in The State Bank Of India Act, 1955
(b)the maintenance of register of shareholders, and the particulars to be entered in such register in addition to those specified in section 13, the safeguards to be observed in the maintenance of register of shareholders on computer [floppies or diskettes or any other electronic form] [Substituted by the Act 27 of the 2010 for the word "floppies or diskettes"] the inspection and closure of the register of shareholders and all other matters connected therewith;