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[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

State of Sikkim - Subsection

Section 133(1)(b) in The Sikkim Police Act, 2008

(b)a member who shall be a retired officer not below the rank of Secretary to the State Government or a retired police officer in the rank not below that of Inspector General of Police. The member shall be selected on the recommendation of the Selection Committee constituted by the State Government for the purpose.