Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(4) in The Punjab State Agricultural Marketing Board (Group-A) Service Rules, 1988

(4)The following percentage of posts in the Service shall be reserved for each method of appointment indicated for categories mentioned thereunder, namely :-
(a)By direct appointment :
(i)for members of the Scheduled Castes 25 per cent
(ii)for members of the Backward Classes 5 per cent
(iii)for Ex-servicemen 15 per cent
(b)By promotion :
(i)for members of the Scheduled Castes 14 per cent
(ii)for members of the Backward Classes : 2 per cent
Provided that percentage of reservation in the case of sportsmen, handicapped persons, freedom fighters or for any other category of persons shall be such percentage as may, from time to time, be specified by the Government of Punjab for the Service and posts under it.