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Delhi High Court - Orders

Refex Industries Limited vs Regional Director, Northern Region, ... on 5 March, 2025

Author: Amit Bansal

Bench: Amit Bansal

                                    $~38
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C)-IPD 27/2022
                                                REFEX INDUSTRIES LIMITED                                                       .....Petitioner
                                                                                      Through:                Mr. Rohan Rohatagi, Advocate.

                                                                                      versus

                                                REGIONAL DIRECTOR, NORTHERN REGION,
                                                MINISTRY OF CORPORATE AFFAIRS & ANR. .....Respondents
                                                                                      Through:                Mr. Ubhai Bharti Gupta, Mr.
                                                                                                              Vishvanath Agarwal, Ms. Kiran Bala
                                                                                                              Agarwal and Ms. Tapsi Shashikala,
                                                                                                              Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT BANSAL
                                                             ORDER

% 05.03.2025 List for final arguments on 13th August, 2025.

AMIT BANSAL, J MARCH 5, 2025 kd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2025 at 21:36:05