Delhi High Court - Orders
Refex Industries Limited vs Regional Director, Northern Region, ... on 5 March, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C)-IPD 27/2022
REFEX INDUSTRIES LIMITED .....Petitioner
Through: Mr. Rohan Rohatagi, Advocate.
versus
REGIONAL DIRECTOR, NORTHERN REGION,
MINISTRY OF CORPORATE AFFAIRS & ANR. .....Respondents
Through: Mr. Ubhai Bharti Gupta, Mr.
Vishvanath Agarwal, Ms. Kiran Bala
Agarwal and Ms. Tapsi Shashikala,
Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 05.03.2025 List for final arguments on 13th August, 2025.
AMIT BANSAL, J MARCH 5, 2025 kd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2025 at 21:36:05