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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 29(3) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(3)Every distributor of television channels shall resolve every complaint referred to under clause (d) of sub-regulation (1) and inform to the Authority within fifteen days of the resolution of the complaint.