Bombay High Court
Smt. Pushpabai Ramchandra Mhatre And ... vs Smt. Chandrabai Ramchandra Mhatre And ... on 31 January, 2020
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2470 OF 2019
Smt. Pushpabai Ramchandra Mhatre And Anr ....Petitioner
V/S
Smt. Chandrabai Ramchandra Mhatre And Ors ....Respondent
Amey C. Sawant For Petitioner Sameer Mhatre i/by Ajay Subash Patil No. 2 For Respondent CORAM : REVATI MOHITE DERE, J DATE : 31st January, 2020 P.C. :
At the request of learned advocate for the petitioners Stand over to 28/02/2020 . Ad-interim relief if any granted earlier to continue till then.
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