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Delhi High Court - Orders

Union Of India vs Jagdish Gulati & Anr on 29 July, 2022

Author: Rajnish Bhatnagar

Bench: Rajnish Bhatnagar

                            $~23
                            *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +       LA.APP. 224/2012 AND CM APPL. 14982/2012, CM APPL.
                                    6199/2013 & CM APPL. 8729/2013
                                    UNION OF INDIA                             ..... Appellant
                                                       Through:    Mr. Sanjay Kumar Pathak and Ms.
                                                                   Akhtar, Advocates.

                                                       versus

                                    JAGDISH GULATI & ANR                               ..... Respondent
                                                       Through:    Ms. Prity Sharma, Advocate for
                                                                   DDA.

                                    CORAM:
                                    HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                                                      ORDER

% 29.07.2022 Ms. Prity Sharma, Advocate, appearing for DDA seeks time to take some instruction from the DDA.

List along with the connected matter on 20th January 2023. In the meanwhile, parties to file short written synopsis not exceeding three pages before the next date of hearing with an advance copy to the other side.

RAJNISH BHATNAGAR, J JULY 29, 2022 p Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:03.08.2022 14:19:39