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State of Rajasthan - Section

Section 6 in The Rajasthan Secondary Education Act, 1957

6. Terms of Office of Members.

- Members other than ex-officio members of the Board, shall hold office for a term of three years from the date of the notification published under Section 8:Provided that even after the said period of three years such members shall continue to hold office till their successors have been notified under Section 5.