Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 160] [Entire Act] Union of India - Subsection Section 160(1) in The Navy (Pension) Regulations, 1964 (1)The amount of pension as finally calculated, as also the amount of anticipatory pension, shall be rounded off to the next higher rupee.
