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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(c) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(c)the geographical map of the territory of the country or region or locality in the country in which the goods orginate or are being manufactured;