Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1)(d) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(d)To mobilize applications for vending rights at specific locations, and to allot such rights in a fair, equitable and transparent manner.