Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Odisha - Subsection Section 111(3) in The Orissa Development Authorities Rules, 1983 (3)Such members shall also exercise such powers as may be delegated or determined by the Authority, form time to time.
