Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(3) in The U.P. Antarim Zila Parishad Act, 1958 (3)The State Government shall nominate five persons to be members of the Antarim Zila Parishad in the case of each of the district of Mirzapur, Rampur and Teheri-Garhwal.
