Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act] State of Odisha - Subsection Section 62(2)(m) in The Orissa Housing Board Act, 1968 (m)the date before which, the form in which the interval at which and the matters on which reports shall be submitted under Section 57;