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Allahabad High Court

U.P. State Road Transport Corp. vs Smt. Rajwati Devi on 11 August, 2010

Court No. - 40
Case :- FIRST APPEAL FROM ORDER No. - 2422 of 2010

Petitioner :- U.P. State Road Transport Corp.
Respondent :- Smt. Rajwati Devi

Petitioner Counsel :- Vishesh Kumar Gupta
Respondent Counsel :- Amit Kumar

Hon'ble Satya Poot Mehrotra,J.

Hon'ble Shvam Shankar Tiwari.J. As prayed on behalf of Sri Amit Kumar, learned counsel for the caveator, put up this case as fresh on 18.8.2010. Order Date :- 11.8.2010 Hsc/