Allahabad High Court
U.P. State Road Transport Corp. vs Smt. Rajwati Devi on 11 August, 2010
Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2422 of 2010 Petitioner :- U.P. State Road Transport Corp. Respondent :- Smt. Rajwati Devi Petitioner Counsel :- Vishesh Kumar Gupta Respondent Counsel :- Amit Kumar Hon'ble Satya Poot Mehrotra,J.
Hon'ble Shvam Shankar Tiwari.J. As prayed on behalf of Sri Amit Kumar, learned counsel for the caveator, put up this case as fresh on 18.8.2010. Order Date :- 11.8.2010 Hsc/