Himachal Pradesh High Court
Prabha Kumari vs . Mc Shimla & Others on 20 April, 2022
Bench: Sabina, Satyen Vaidya
Prabha Kumari Vs. MC Shimla & Others .
LPA No.7 of 2018 20.04.2022 Present: Mrs. Meera Devi, Advocate, on behalf of Mr. Deepak Gupta, Advocate for the petitioner.
Mr. Naresh K. Gupta, Advocate for respondent No.1.
Service on respondents No.2, 4 and 5 is incomplete as necessary steps were not taken by the appellant. Learned counsel for the appellant has submitted that needful would be done forthwith.
Let notice be issued to the said respondents for 10th August, 2022, on doing the needful by the appellant.
(Sabina) Judge (Satyen Vaidya) Judge April 20, 2022 (ps/vh) ::: Downloaded on - 21/04/2022 20:06:40 :::CIS