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[Cites 0, Cited by 0] [Section 101(5)] [Section 101] [Entire Act]

State of Maharashtra - Subsection

Section 101(5)(d) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(d)for a minimum cash balance at the end of the year (exclusive of the balance, if any, in any statutory fund) of such amount as may be prescribed by rules by the State Government.