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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Jharkhand - Subsection

Section 75(26) in Jharkhand Panchayat Raj Act, 2001

(26)Maintenance and preservation of community assets -
(i)Specific provision for community assets created by the Government, local authority and other agencies and arrangements for their proper use; and
(ii)Encouraging people's participation in this.