Supreme Court - Daily Orders
Dubey Travels vs Oriental Insurance Company Ltd on 13 May, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.33 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13620/2016
(Arising out of impugned final judgment and order dated 08/04/2016
in RP No. 3525/2013 passed by the National Consumers Disputes
Reddressal Commission, New Delhi)
DUBEY TRAVELS Petitioner(s)
VERSUS
ORIENTAL INSURANCE COMPANY LTD Respondent(s)
(With interim relief)
Date : 13/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Nitin S. Tambwekar,Adv.
Mr. Seshatalpa Sai Bandaru,Adv.
Mrs. Bimla Sharma,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Madhu Bala) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2016.05.14
11:51:45 IST
Reason: