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[Cites 0, Cited by 0] [Section 59A(2)] [Section 59A] [Entire Act]

State of Gujarat - Subsection

Section 59A(2)(a) in The Gujarat Agricultural Produce Markets Act, 1963

(a)the time and date at which and the place where meetings of the Board shall be held, the procedure in regard to transaction of its business (including quorum)-at such meetings under sub-section (1) of Section 34-D;