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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(1) in Tamil Nadu Fishermen and Labourers Engaged in Fishing and Other Allied Activities (Social Security and Welfare) Act, 2007

(1)The Board shall maintain,proper accounts and other relevant records and prepare an annual statement of accounts, including a balance-sheet in such form as may be prescribed.