Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(f) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018 (f)nominate any officer or committee to look into specific issues pertaining to the implementation of the provisions of the Act; and
