Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2B] [Entire Act]

State of Goa - Subsection

Section 2B(9) in The Goa Entertainment Tax Act, 1964

(9)The Tribunal shall, for the purpose of regulating its procedure and disposal of its business, make regulations not inconsistent with the provisions of this Act and the rules made thereunder:Provided that the regulations so made shall not have effect until they are approved by the Government and published in the Official Gazette.