Section 3(1)(b) in Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000

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State of Punjab - Subsection

Section 3(1)(b) in Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000

(b)where an employee is under suspension on that date, the option shall be exercised within a period of four months from the date he joins his duty; and

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State of Punjab - Subsection

Section 3(1)(b) in Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000