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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(1)(d) in The Punjab Police Act, 2007

(d)neglects to fence in or duly protect any well, tank, hole or other dangerous place or structure under his charge or possession or otherwise creates a hazardous situation in a public place;