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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Haryana - Subsection

Section 7A(2) in The Haryana Legislative Assembly Members (Pension) Rules, 1978

(2)The pouse or the children, as the case may be, shall be entitled to draw family pension at the rate of fifty percent of the last pension drawn per mensem by the member.