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[Cites 0, Cited by 0] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(4) in THE DELHI URBAN ART COMMISSION ACT, 1973

(4)The annual accounts of the Commission together with the audit report thereon shall be forwardedto the Central Government, and the Central Government shall cause the same to be laid before bothHouses of Parliament and shall also forward a copy of the audit report to the Commission for takingappropriate action on the matters arising out of the audit report.