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[Cites 0, Cited by 0] [Section 98(4)] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(4)(a) in The Ajmer Tenancy and Land Records Act, 1950

(a)on the application of the tenant, extend the time for the payment of the decretal amount for a period, not exceeding two months from the date of such order; or