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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(12)(a) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(a)in the case of a direct appointment an officer on probation, or such an officer who, having successfully completed his probation, awaits appointment to a cadre post;