Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 339(4)] [Section 339] [Entire Act] Union of India - Subsection Section 339(4)(b) in The Companies Act, 2013 (b)the expression “officer” includes any person in accordance with whose directions or instructions the directors of the company have been accustomed to act.